Bombay High Court
Bajaj Allianz General Insurance ... vs Kumari. Dhanashri Suresh Fadatare ... on 21 August, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 2759 OF 2019
In
FIRST APPEAL STAMP NO. 14587 OF 2019
Bajaj Allianz General Insurance Company Ltd. ....Applicant
V/S
Kumari. Dhanashri Suresh Fadatare (minor ....Respondent
Hence By And Through Her Natural Guardian I.e. Father) WITH CIVIL APPLICATION IN FA NO. 2760 OF 2019 In FIRST APPEAL LODGING NO . 14587 OF 2019 Bajaj Allianz General Insurance Company Ltd. ....Applicant V/S Kumari. Dhanashri Suresh Fadatare (minor ....Respondent Hence By And Through Her Natural Guardian I.e. Father) Mr. Parad Yadav i/b. Mr. Sarthak S Diwan, Adv. for Applicant None for Respondent.
CORAM : K.K. TATED, J
DATE : 21st August, 2019
P.C. :
At the request of learned advocate for the applicant, Stand over to 27/09/2019.
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