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Bombay High Court

Bajaj Allianz General Insurance ... vs Kumari. Dhanashri Suresh Fadatare ... on 21 August, 2019

Author: K.K. Tated

Bench: K.K. Tated

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

       CIVIL APPLICATION IN FA NO. 2759 OF 2019
                          In
        FIRST APPEAL STAMP NO. 14587 OF 2019

 Bajaj Allianz General Insurance Company Ltd.          ....Applicant
              V/S
 Kumari. Dhanashri Suresh Fadatare (minor           ....Respondent

Hence By And Through Her Natural Guardian I.e. Father) WITH CIVIL APPLICATION IN FA NO. 2760 OF 2019 In FIRST APPEAL LODGING NO . 14587 OF 2019 Bajaj Allianz General Insurance Company Ltd. ....Applicant V/S Kumari. Dhanashri Suresh Fadatare (minor ....Respondent Hence By And Through Her Natural Guardian I.e. Father) Mr. Parad Yadav i/b. Mr. Sarthak S Diwan, Adv. for Applicant None for Respondent.

      CORAM :        K.K. TATED, J
      DATE :         21st August, 2019
 P.C. :

At the request of learned advocate for the applicant, Stand over to 27/09/2019.

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