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Bombay High Court

Sonali Gajanan Dhepe And Another vs The Additional Divisional ... on 26 July, 2022

Author: M.G.Sewlikar

Bench: M.G.Sewlikar

                                    {1}             WP 3369 OF 2022 & ORS.


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

                 1021 WRIT PETITION NO.3369 OF 2022

                    JIKAR ABDUL KARIM
                          VERSUS
  NEWASA TALUKA TALATHI SANGH THROUGH ITS PRESIDENT AND
                         ANOTHER
                            ...

          1022 WRIT PETITION NO.4038 OF 2022
       WITH WP/4039/2022 WITH WP/4040/2022 WITH
   WP/4042/2022 WITH WP/4043/2022 WITH WP/4041/2022

  MATOSHREE SEVABHAVI SANSTHA THR ITS PRESIDENT ANURATH
                     RAMRAO SANAP
                         VERSUS
             BHAGWAT YADA KAPSE AND OTHERS
                           ...

                 1023 WRIT PETITION NO.4276 OF 2022

                          GUNWNT DADARAO SHINDE
                                  VERSUS
                        THE COMMISSIONER AND OTHERS
                                     ...

                1024 WRIT PETITION NO.4550 OF 2022
               WITH WP/4551/2022 WITH WP/4552/2022

  SIDDHARTHA SHIKSHAN PRASARAK MANDAL THR ITS PRESIDENT
                SHRAVAN BHUJANG GAIKWAD
                         VERSUS
          THE STATE OF MAHARASHTRA AND OTHERS
                           ...

                 1025 WRIT PETITION NO.4656 OF 2022

             FAIYYAZ HUSAIN ZAWWAR HUSAIN AND ANOTHER
                               VERSUS
             ARSHAN ALIKHAN MUNVAR ALIKHAN AND OTHERS
                                 ...




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                                 {2}              WP 3369 OF 2022 & ORS.


                 1026 WRIT PETITION NO.4758 OF 2022

              SONALI GAJANAN DHEPE AND ANOTHER
                            VERSUS
      THE ADDITIONAL DIVISIONAL COMMISSIONER AND OTHERS
                               ...

                 1027 WRIT PETITION NO.5511 OF 2022

             SUJATKHA DAGEKHA TADAVI AND OTHERS
                           VERSUS
    THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND
                           OTHERS
                             ...

                 1028 WRIT PETITION NO.5512 OF 2022

                      JAYDEEP SHIVAJI MATE
                            VERSUS
    ELANCO INDIA PVT. LTD. THROUGH ITS MANAGING DIRECTOR
                               ...

                 1029 WRIT PETITION NO.5689 OF 2022

            CHANDRAKANT MADHAVRAO PAWAR AND OTHERS
                              VERSUS
              RAJABHAU TULSHIRAM PAWAR AND ANOTHER
                                ...

                 1030 WRIT PETITION NO.5704 OF 2022

      COASTAL MARINE CONSTRUCTIONS AND ENGINEERING LTD
       THROUGH AUTHORISED SIGNATORY KARTIK VIJAY JOSHI
                            VERSUS
                NIKHIL JAGDISHPRASAD AGARWAL
                              ...

                 1033 WRIT PETITION NO.6202 OF 2022

  LASUR STATION CO OP MULTIPURPOSE RURAL CREDIT SOCIETY
                 LTD THROUGH ITS SECRETARY
                           VERSUS
 THE DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES AND
                           OTHERS
                             ...




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                                      {3}              WP 3369 OF 2022 & ORS.


                 1034 WRIT PETITION NO.6382 OF 2022

                         NILABAI ARJUN IBITWAR
                                VERSUS
                SANJAY GANGAYAPPA MATHPATI AND OTHERS
                                   ...

                 1035 WRIT PETITION NO.6441 OF 2022

      SHAMRAO UMAJI GADHE DIED THROUGH THE LRS GAYABAI
                 SHAMRAO GADHE AND OTHERS
                            VERSUS
     THE STATE OF MAHARASHTRA THROUGH THE SPECIAL LAND
               ACQUISITION OFFICER AND ANOTHER
                               ...

                 1036 WRIT PETITION NO.1616 OF 2000
                 WITH CA/9119/2021 IN WP/1616/2000

                  NAMDEO SHRIPATRAO BHATANE
                            VERSUS
           MAHARASHTRA SHIKSHAN MANDAL LATUR AND ORS
                              ...

          1037 WRIT PETITION NO.5246 OF 2002
         WITH WP/5247/2002 WITH WP/5249/2002
  WITH CA/5096/2005 IN WP/5250/2002 WITH CA/5273/2005
   IN WP/5246/2002 WITH CA/5099/2005 IN WP/5247/2002
         WITH WP/5248/2002 WITH WP/5250/2002
  WITH CA/7194/2005 IN WP/5249/2002 WITH CA/5095/2005
                    IN WP/5248/2002

                         AVINAH JAGANNATH CHAUDHARI
                                    VERSUS
                        STATE OF MAHARASHTRA and ORS.
                                      ...

 Respective learned counsel for the parties and respective learned
            AGPs for the respondent-State are present.

                                    ...
                                   CORAM :    M.G.SEWLIKAR, J.

DATE : 26th July, 2022 ::: Uploaded on - 28/07/2022 ::: Downloaded on - 28/07/2022 16:04:27 ::: {4} WP 3369 OF 2022 & ORS.

PER COURT:-

1. Stand over to 14th September, 2022.
2. Interim relief, if any, to continue till then.

( M.G.SEWLIKAR ) JUDGE SPT ::: Uploaded on - 28/07/2022 ::: Downloaded on - 28/07/2022 16:04:27 :::