Bombay High Court
Sonali Gajanan Dhepe And Another vs The Additional Divisional ... on 26 July, 2022
Author: M.G.Sewlikar
Bench: M.G.Sewlikar
{1} WP 3369 OF 2022 & ORS.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
1021 WRIT PETITION NO.3369 OF 2022
JIKAR ABDUL KARIM
VERSUS
NEWASA TALUKA TALATHI SANGH THROUGH ITS PRESIDENT AND
ANOTHER
...
1022 WRIT PETITION NO.4038 OF 2022
WITH WP/4039/2022 WITH WP/4040/2022 WITH
WP/4042/2022 WITH WP/4043/2022 WITH WP/4041/2022
MATOSHREE SEVABHAVI SANSTHA THR ITS PRESIDENT ANURATH
RAMRAO SANAP
VERSUS
BHAGWAT YADA KAPSE AND OTHERS
...
1023 WRIT PETITION NO.4276 OF 2022
GUNWNT DADARAO SHINDE
VERSUS
THE COMMISSIONER AND OTHERS
...
1024 WRIT PETITION NO.4550 OF 2022
WITH WP/4551/2022 WITH WP/4552/2022
SIDDHARTHA SHIKSHAN PRASARAK MANDAL THR ITS PRESIDENT
SHRAVAN BHUJANG GAIKWAD
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
1025 WRIT PETITION NO.4656 OF 2022
FAIYYAZ HUSAIN ZAWWAR HUSAIN AND ANOTHER
VERSUS
ARSHAN ALIKHAN MUNVAR ALIKHAN AND OTHERS
...
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{2} WP 3369 OF 2022 & ORS.
1026 WRIT PETITION NO.4758 OF 2022
SONALI GAJANAN DHEPE AND ANOTHER
VERSUS
THE ADDITIONAL DIVISIONAL COMMISSIONER AND OTHERS
...
1027 WRIT PETITION NO.5511 OF 2022
SUJATKHA DAGEKHA TADAVI AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND
OTHERS
...
1028 WRIT PETITION NO.5512 OF 2022
JAYDEEP SHIVAJI MATE
VERSUS
ELANCO INDIA PVT. LTD. THROUGH ITS MANAGING DIRECTOR
...
1029 WRIT PETITION NO.5689 OF 2022
CHANDRAKANT MADHAVRAO PAWAR AND OTHERS
VERSUS
RAJABHAU TULSHIRAM PAWAR AND ANOTHER
...
1030 WRIT PETITION NO.5704 OF 2022
COASTAL MARINE CONSTRUCTIONS AND ENGINEERING LTD
THROUGH AUTHORISED SIGNATORY KARTIK VIJAY JOSHI
VERSUS
NIKHIL JAGDISHPRASAD AGARWAL
...
1033 WRIT PETITION NO.6202 OF 2022
LASUR STATION CO OP MULTIPURPOSE RURAL CREDIT SOCIETY
LTD THROUGH ITS SECRETARY
VERSUS
THE DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES AND
OTHERS
...
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{3} WP 3369 OF 2022 & ORS.
1034 WRIT PETITION NO.6382 OF 2022
NILABAI ARJUN IBITWAR
VERSUS
SANJAY GANGAYAPPA MATHPATI AND OTHERS
...
1035 WRIT PETITION NO.6441 OF 2022
SHAMRAO UMAJI GADHE DIED THROUGH THE LRS GAYABAI
SHAMRAO GADHE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA THROUGH THE SPECIAL LAND
ACQUISITION OFFICER AND ANOTHER
...
1036 WRIT PETITION NO.1616 OF 2000
WITH CA/9119/2021 IN WP/1616/2000
NAMDEO SHRIPATRAO BHATANE
VERSUS
MAHARASHTRA SHIKSHAN MANDAL LATUR AND ORS
...
1037 WRIT PETITION NO.5246 OF 2002
WITH WP/5247/2002 WITH WP/5249/2002
WITH CA/5096/2005 IN WP/5250/2002 WITH CA/5273/2005
IN WP/5246/2002 WITH CA/5099/2005 IN WP/5247/2002
WITH WP/5248/2002 WITH WP/5250/2002
WITH CA/7194/2005 IN WP/5249/2002 WITH CA/5095/2005
IN WP/5248/2002
AVINAH JAGANNATH CHAUDHARI
VERSUS
STATE OF MAHARASHTRA and ORS.
...
Respective learned counsel for the parties and respective learned
AGPs for the respondent-State are present.
...
CORAM : M.G.SEWLIKAR, J.
DATE : 26th July, 2022 ::: Uploaded on - 28/07/2022 ::: Downloaded on - 28/07/2022 16:04:27 ::: {4} WP 3369 OF 2022 & ORS.
PER COURT:-
1. Stand over to 14th September, 2022.
2. Interim relief, if any, to continue till then.
( M.G.SEWLIKAR ) JUDGE SPT ::: Uploaded on - 28/07/2022 ::: Downloaded on - 28/07/2022 16:04:27 :::