Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 19 in The M.P. Water (Prevention and Control of Pollution) Rules, 1975

19. Duties and functions of the Consulting Engineer.

- The Consulting Engineer shall discharge such duties and perform such functions are assigned to him, by the State Board and it will be his duty to advise the Board on all technical matters referred to him by the Board.