Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Tripura - Subsection Section 71(8) in The Tripura Co-operative Societies Rules, 1976 (8)The Registrar may, from lime to time, specify the form or forms in which the statements of accounts and information shall be prepared for audit by the society.
