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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Jharkhand - Subsection

Section 44(2)(c) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(c)The right of access of the public to a protected monument and the fee, if be charged thereof;