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Delhi High Court - Orders

Sh. Saket Grover vs Hemant Grover & Anr on 21 February, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~1
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     C.R.P. 29/2023 & CM APPL. 5086/2023
                                SH. SAKET GROVER                  ..... Petitioner
                                             Through: Mr.      Pradeep         Dhingra,
                                             Mr. Nishant Kumar and Mr. Nikhil Joshi,
                                             Advocates.

                                                    versus

                                HEMANT GROVER & ANR.             ..... Respondents
                                            Through: Mr. Bhagat Singh, Advocate.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                    ORDER

% 21.02.2023 Mr. Bhagat Singh, learned counsel enters appearance on behalf of the Respondents and takes a preliminary objection to the maintainability of the revision petition.

Learned counsel for the Petitioner seeks time to address arguments on maintainability and to produce judgements.

List on 19.04.2023.

JYOTI SINGH, J FEBRUARY 21, 2023/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:23.02.2023 16:23:01