Delhi High Court - Orders
Sh. Saket Grover vs Hemant Grover & Anr on 21 February, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 29/2023 & CM APPL. 5086/2023
SH. SAKET GROVER ..... Petitioner
Through: Mr. Pradeep Dhingra,
Mr. Nishant Kumar and Mr. Nikhil Joshi,
Advocates.
versus
HEMANT GROVER & ANR. ..... Respondents
Through: Mr. Bhagat Singh, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 21.02.2023 Mr. Bhagat Singh, learned counsel enters appearance on behalf of the Respondents and takes a preliminary objection to the maintainability of the revision petition.
Learned counsel for the Petitioner seeks time to address arguments on maintainability and to produce judgements.
List on 19.04.2023.
JYOTI SINGH, J FEBRUARY 21, 2023/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:23.02.2023 16:23:01