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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(4) in Jammu and Kashmir Agrarian Reforms Act, 1976

(4)Subject as aforesaid and to the control of the Commissioner, the Assistant Commissioner, the Tehsildar and Naib-Tehsildar shall be subordinate to and under the control of the Collector.