- Rewards may be granted by the District Collector or the Excise Commissioner to persons contributing to the prevention of offences under the Eastern Bengal and Assam Excise Act, 1910 or to the detection or conviction of offenders against the Act, subject to such instructions as may be issued by the Provincial Government or the Governor of Assam, as the case may be, from time to time.Note. - Detailed instructions will be found under the Executive Instructions.
