Delhi High Court - Orders
Gpl Exports Limited & Another vs Global Lighting Source Private Limited ... on 28 February, 2020
Author: Prathiba M.Singh
Bench: Prateek Jalan, Prathiba M.Singh
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 42/2018 & I.A. 880/2018
GPL EXPORTS LIMITED & ANOTHER ..... Plaintiffs
Through: Mr.Namit Suri & Ms.Soumya
Sarin, Advocates
versus
GLOBAL LIGHTING SOURCE
PRIVATE LIMITED & OTHERS ..... Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 28.02.2020
1. The order dated 19.08.2019 records that arguments on the application for interim relief [I.A.880/2018] were heard in part by Hon'ble Prathiba M.Singh, J.
2. In this view of the matter, subject to orders of Hon'ble the Judge-in-charge (Original Side), list before Hon'ble Prathiba M.Singh, J., on 20.03.2020.
3. In the meantime, subject to further orders to be passed, the defendants are permitted to place on record the metadata and documents in soft copy, as directed by the order dated 19.08.2019.
PRATEEK JALAN, J FEBRUARY 28, 2020 „hkaur‟ /s