Supreme Court - Daily Orders
The Mavilayi Service Cooperative Bank ... vs Commissioner Of Income Tax Calicut on 16 September, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.10 COURT NO.5 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 27628/2019
(Arising out of impugned final judgment and order dated 19-03-2019
in ITA No. 97/2016 19-03-2019 in ITA No. 11/2017 19-03-2019 in ITA
No. 69/2017 19-03-2019 in ITA No. 72/2017 19-03-2019 in ITA No.
73/2017 19-03-2019 in ITA No. 74/2017 19-03-2019 in ITA No. 75/2017
19-03-2019 in ITA No. 76/2017 passed by the High Court of Kerala at
Ernakulam)
THE MAVILAYI SERVICE COOPERATIVE BANK LTD.& ORS. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX CALICUT & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.136977/2019-CONDONATION OF DELAY
IN FILING)
Date : 16-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s)
Mr. Shyam Divan, Sr. Adv.
Mr. M. Gireesh Kumar, Adv.
Mr. Arun Raj S., Adv.
Mr. Ankur S. Kulkarni, AOR
Ms. Richa Bharadwaj, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Issue notice on the prayer for stay.
Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.09.17(NIDHI AHUJA) (RENU DIWAN) 16:57:09 IST Reason: COURT MASTER (SH) ASSISTANT REGISTRAR