Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 54(2)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(2)(m) in Tamil Nadu Prohibition Act, 1937

(m)[ fOr the prevention of the use of medicinal or toilet' preparations for any purpose other than medicinal or toilet purposes and for the regulation of the use of any liquor or drug exempted from all or any of the provisions of this Act ; [Clauses (m), (n) and (o) were added by section 20 (a) (ii), of the Tamil Nadu Prohibition (Amendment) Act, 1958 (Tamil Nadu Act VIII of 1958).]