Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 166] [Entire Act] State of Punjab - Subsection Section 166(c) in Punjab Jail Manual, 1996 (c)be responsible that the proper quantities of oil, salt and antiscorbutics have been added and thoroughly mixed, and bring to the notice of the Medical Officer any prisoner who constantly leaves a portion of his food uneaten.