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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(i) in Tamil Nadu Hill Areas (Preservation of Trees) Rules, 1957

(i)The Committee shall, before granting permission under section 3(1), require a Forest Officer not below the rank of Range Officer to inspect the tree concerned and to make a report to the Committee on the application in Form III.