Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 22(1)] [Section 22] [Entire Act] Union of India - Subsection Section 22(1)(d) in The Gift-Tax Act, 1958 (d)objecting to any penalty imposed by the Assessing Officer under section 17 ;