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[Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act]

State of Telangana - Subsection

Section 121(1)(c) in Greater Hyderabad Municipal Corporation Act, 1955

(c)to furnish a report by himself or to obtain from any officer subordinate to him and furnish with his own remarks thereon, a report, upon any subject concerning or connected with the administration of this Act or the municipal Government of the City.