Supreme Court - Daily Orders
L G Electronics India Pvt. Ltd. vs Pr. Commissioner Of Income Tax Delhi 5 on 12 November, 2018
ITEM NO.63 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR K BABU
Petition(s) for Special Leave to Appeal (C) No(s). 18681/2018
L G ELECTRONICS INDIA PVT. LTD. Petitioner(s)
VERSUS
PR. COMMISSIONER OF INCOME TAX DELHI 5 Respondent(s)
Date : 12-11-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr Udit Naresh, Adv.
Ms. Kavita Jha, AOR
For Respondent(s)
Mr K.P.Singh, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent is granted four weeks time as last opportunity for filing counter affidavit.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity to file counter affidavit stands declined.
K BABU Signature Not Verified Registrar Digitally signed by VINOD KUMAR TIWARI Date: 2018.11.15 09:25:07 IST Reason: