Himachal Pradesh High Court
M/S Htl Associates vs . Vinod Sood & Others on 6 January, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
M/s HTL Associates vs. Vinod Sood & others .
CS No. 12 of 2021 6.1.2023 Present: Mr. G. C. Gupta, Sr. Advocate with Mr. C. N. Singh, Advocate, for the plaintiff.
Mr. Vikram Thakur, Advocate, for defendants No. 1 and 2.
Mr. B. M. Chauhan, Sr. Advocate with Mr. Brij Mohan, Advocate, for defendant No.3.
r OMP No. 733 of 2022 Reply on behalf of defendants No. 1 and 2 is stated to have been filed in the Registry only yesterday.
However, the same is not on record. The Registry is directed to trace and place the same on record.
List on 4.3.2023. In the meanwhile, the applicant may file rejoinder, if so required.
(Satyen Vaidya) Judge 6th January, 2023 (kck) ::: Downloaded on - 06/01/2023 20:34:58 :::CIS