Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(d) in Govind Guru Tribal University at Banswara Act, 2012

(d)the Additional Chief Secretary to the Government of Rajasthan, Tribal Area Development Department, or his nominee not below the rank of a Deputy Secretary to the Government of Rajasthan;