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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(4)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)On the occasions stated in Regulation 24, sub-regulation (1)(c), a junior Flag Officer or commodore shall, unless otherwise ordered, fire the prescribed salute to the senior naval authority of his own nation only. Should he himself already hold that position, he shall salute the flags or broad pendants of the senior naval authorities present of the other nations who may be senior to him [and will himself be saluted by those junior to him in accordance with clause (a)]. In the latter case, he shall if possible, take step to inform the Flag Officers whom he proposes to salute of the time at which he intends to do so.