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[Cites 0, Cited by 0] [Section 16G(1)] [Section 16G] [Entire Act]

State of Rajasthan - Subsection

Section 16G(1)(c) in RSWC Employees General Provident Fund Regulations, 1990

(c)while on leave has been permitted to retire or declared by a competent medical authority to be unfit for further service and applies to the Sr. Accounts Officer for re-assignment or return of the policy; or