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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(A) in Admiralty (Assessors) Rules, 2018

(A)Assessor under Nautical Discipline. -
(i)Qualifications - Certificate of Competency as Master of a Foreign Going Ship as recognized by the Government of India.
(i)Five years service, after obtaining the certificate of competency of second mate (Foreign Going), of which one year must have been in capacity of a Master on a foreign going ship.
(ii)Experience in survey and inspection of merchant ships for five years or more.
(ii)Experience -