Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 250(1)] [Section 250] [Entire Act]

State of Nagaland - Subsection

Section 250(1)(c) in Nagaland Municipal Act, 2001

(c)to remove any existing drain or other appliances or thing used to intended to be used for drainage which is injurious to health;