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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(12) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(12)"management of" [constituent] [Inserted by Act No. 18 of 2015, dated 24.4.2015.] Colleges/Centres/Divisions/Departments/Regional Stations/other institutions founded or maintained by the University;