Section 13(e) in Vijaybhoomi University, Raigad Act, 2018
(e)willfully omitted or refused to carry out the provisions of this Act or has committed breach of any of the terms and conditions of the service contract or any other conditions laid down by the statutes, or has abused the powers vested in him or if the continuance of the president in the office has become detrimental to the interests of the University :
