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Gujarat High Court

New Gitanjali Co-Operative Housing ... vs Ambalal Ashabhai Patel on 5 September, 2011

     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



     CIVIL REVISION APPLICATION No 758 of 1997




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     NEW GITANJALI CO-OPERATIVE    HOUSING SOCIETY LIMITED
Versus
     AMBALAL ASHABHAI PATEL
     --------------------------------------------------------------
     Appearance:
          MR SHIRISH JOSHI for Petitioners


     --------------------------------------------------------------


CORAM : MR.JUSTICE D.G.KARIA
     Date of Order: 08/07/97


ORAL ORDER

Notice returnable on 15.7.1997. Ad interim relief in terms of para 9(C) till then.D.S. permitted.

sd.D.G.Karia,J.