Gujarat High Court
New Gitanjali Co-Operative Housing ... vs Ambalal Ashabhai Patel on 5 September, 2011
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL REVISION APPLICATION No 758 of 1997
--------------------------------------------------------------
NEW GITANJALI CO-OPERATIVE HOUSING SOCIETY LIMITED
Versus
AMBALAL ASHABHAI PATEL
--------------------------------------------------------------
Appearance:
MR SHIRISH JOSHI for Petitioners
--------------------------------------------------------------
CORAM : MR.JUSTICE D.G.KARIA
Date of Order: 08/07/97
ORAL ORDER
Notice returnable on 15.7.1997. Ad interim relief in terms of para 9(C) till then.D.S. permitted.
sd.D.G.Karia,J.