Bombay High Court
Balaji Dnayneshwar Shinde vs Sub Divisional Officer Pathri And ... on 12 September, 2025
SA 303/20 & Ors.
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : ARUN R. PEDNEKER, J.
DATE : 12/09/2025 PER COURT :-
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters on board Adjourned to 957 SECOND APPEAL NO. 303 OF 2020 WITH CIVIL APPLICATION NO. 25.11.2025
6217 OF 2022 IN SA/303/2020 WITH CIVIL APPLICATION NO. 8277 OF 2025 IN SA/303/2020 959 CIVIL APPLICATION NO. 11394 OF 2023 IN WP/2976/2017 WITH WRIT PETITION NO. 2976 OF 2017 WITH CIVIL APPLICATION NO.15026 OF 2017 IN WP/2976/2017 960 CIVIL APPLICATION NO. 11319 OF 2024 IN SAST/26888/2024 WITH CIVIL APPLICATION NO. 11321 OF 2024 IN SAST/26888/2024 961 CIVIL APPLICATION NO. 2711 OF 2025 IN WP/6613/2017 WITH CIVIL APPLICATION NO. 2484 OF 2019 IN CAST/2833/2019 WITH CIVIL APPLICATION NO. 2736 OF 2020 IN WP/6613/2017 WITH CIVIL APPLICATION NO. 8091 OF 2018 IN CP/452/2018 WITH WRIT PETITION NO. 6613 OF 2017 WITH WRIT PETITION NO. 7625 OF 2019 WITH CIVIL APPLICATION NO. 7003 OF 2019 IN WP/6613/2017 WITH CIVIL APPLICATION NO. 9059 OF 2023 IN WP/7625/2019 WITH CIVIL APPLICATION NO. 9060 OF 2023 IN WP/6613/2017 WITH WRIT PETITION NO. 10015 OF 2017 WITH CONT. PETITION NO. 452 OF 2018 IN WP/6613/2017 WITH CIVIL APPLICATION NO. 13804 OF 2019 IN WP/6613/2017 WITH CIVIL APPLICATION NO. 14754 OF 2017 IN WP/10015/2017 962 CIVIL APPLICATION NO. 8170 OF 2025 IN WP/8671/2025 WITH WRIT PETITION NO. 8671 OF 2025 963 CIVIL APPLICATION NO. 9064 OF 2025 IN WP/2860/2025 WITH WRIT PETITION NO. 2857 OF 2025 WITH WRIT PETITION NO. 2862 OF 2025 WITH WRIT PETITION NO. 2860 OF 2025 WITH WRIT PETITION NO. 5146 OF 2025 WITH CIVIL APPLICATION NO. 6486 OF 2025 IN WP/2860/2025 964 CIVIL APPLICATION NO. 9631 OF 2025 IN WP/1642/2025 WITH WRIT PETITION NO. 1642 OF 2025 966 CIVIL APPLICATION NO. 9844 OF 2025 IN WPST/15436/2021 967 CIVIL APPLICATION NO. 9884 OF 2025 IN WP/1174/2025 968 CIVIL APPLICATION NO. 9897 OF 2025 IN WP/8004/2015 WITH WRIT PETITION NO. 8004 OF 2015 969 WRIT PETITION NO. 273 OF 2023 970 WRIT PETITION NO. 1807 OF 2025 971 WRIT PETITION NO. 10008 OF 2025 972 SECOND APPEAL NO. 288 OF 1990 WITH CIVIL APPLICATION NO. 1482 OF 2025 IN SA/288/1990 WITH CIVIL APPLICATION NO. 1477 OF 2025 IN SA/288/1990 WITH CIVIL APPLICATION NO. 1479 OF 2025 IN SA/288/1990 WITH CIVIL APPLICATION NO. 1480 OF 2025 IN SA/288/1990 WITH CIVIL APPLICATION NO. 1478 OF 2025 IN SA/288/1990 WITH CIVIL APPLICATION NO. 1481 OF 2025 IN SA/288/1990 WITH CIVIL APPLICATION NO. 9885 OF 2025 IN SA 303/20 & Ors.
2CA/1478/2025 973 SECOND APPEAL NO. 552 OF 2000 WITH CIVIL APPLICATION NO. 5125 OF 2000 IN SA/552/2000 WITH CIVIL APPLICATION NO. 7203 OF 2004 IN SA/552/2000 WITH CIVIL APPLICATION NO. 11310 OF 2024 IN SA/552/2000 974 SECOND APPEAL NO. 33 OF 2022 WITH CIVIL APPLICATION NO. 662 OF 2022 IN SA/33/2022 WITH CIVIL APPLICATION NO. 13999 OF 2023 IN SA/33/2022 975 SECOND APPEAL NO. 340 OF 2022 WITH CIVIL APPLICATION NO.
8616 OF 2022 IN SA/340/2022 976 SECOND APPEAL NO. 785 OF 2022 WITH CIVIL APPLICATION NO.
16501 OF 2022 IN SA/785/2022 977 SECOND APPEAL NO. 370 OF 2024 WITH CIVIL APPLICATION NO.
12377 OF 2024 IN SA/370/2024 978 CIVIL APPLICATION NO. 6674 OF 2009 IN RC/450/2009 WITH CIVIL APPLICATION NO. 1998 OF 2019 IN CA/6674/2009 979 CIVIL APPLICATION NO. 6265 OF 2022 IN SA/206/2022 WITH SECOND APPEAL NO. 206 OF 2022 980 CIVIL APPLICATION NO. 2425 OF 2024 IN SAST/1899/2024 WITH SECOND APPEAL (STAMP) NO. 1899 OF 2024 WITH CIVIL APPLICATION NO. 2426 OF 2024 IN SAST/1899/2024 WITH SECOND APPEAL (STAMP) NO. 9310 OF 2024 WITH CIVIL APPLICATION NO. 5794 OF 2024 IN SAST/9310/2024 WITH CIVIL APPLICATION NO. 5795 OF 2024 IN SAST/9310/2024 982 CIVIL APPLICATION NO. 14113 OF 2024 IN SAST/35247/2024 WITH 26.11.2025 CIVIL APPLICATION NO. 14112 OF 2024 IN SAST/35247/2024 983 CIVIL APPLICATION NO. 112 OF 2025 IN CA/5495/2024 WITH CIVIL APPLICATION NO. 5495 OF 2024 IN SAST/15618/2024 WITH CIVIL APPLICATION NO. 5496 OF 2024 IN SAST/15618/2024 984 CIVIL APPLICATION NO. 1279 OF 2025 IN RAST/3155/2025 985 CIVIL APPLICATION NO. 1285 OF 2025 IN RAST/3180/2025 986 CIVIL APPLICATION NO. 3497 OF 2025 IN SAST/4278/2018 WITH CIVIL APPLICATION NO. 2464 OF 2018 IN SAST/4278/2018 WITH CIVIL APPLICATION NO. 2463 OF 2018 IN SAST/4278/2018 WITH CIVIL APPLICATION NO. 3496 OF 2025 IN CA/3497/2025 987 CIVIL APPLICATION NO. 4576 OF 2025 IN WP/3962/2002 988 CIVIL APPLICATION NO. 5749 OF 2025 IN CA/10373/2024 WITH CIVIL APPLICATION NO. 10373 OF 2024 IN SAST/14996/2022 989 CIVIL APPLICATION NO. 7778 OF 2025 IN WP/10535/2023 WITH WRIT PETITION NO. 10535 OF 2023 990 CIVIL APPLICATION NO. 9443 OF 2025 IN WP/2065/2025 991 CIVIL APPLICATION NO. 9444 OF 2025 IN WP/2064/2025 992 CIVIL APPLICATION NO. 9445 OF 2025 IN WP/2062/2025 993 CIVIL APPLICATION NO. 9446 OF 2025 IN WP/2063/2025 994 CIVIL APPLICATION NO. 9447 OF 2025 IN WP/771/2017 WITH WRIT PETITION NO. 1579 OF 2019 WITH WRIT PETITION NO. 6420 OF 2018 WITH WRIT PETITION NO. 771 OF 2017 997 WRIT PETITION NO. 5038 OF 2025 998 WRIT PETITION NO. 9885 OF 2025 999 WRIT PETITION NO. 9964 OF 2025 1000 WRIT PETITION NO. 10177 OF 2025 1001 WRIT PETITION NO. 10523 OF 2025 1003 WRIT PETITION NO. 2767 OF 2025 1004 WRIT PETITION NO. 2796 OF 2025 1005 WRIT PETITION NO. 4912 OF 2025 1006 WRIT PETITION NO. 9977 OF 2025 1007 CIVIL APPLICATION NO. 775 OF 2018 IN RC/419/2017 WITH CIVIL APPLICATION NO. 2742 OF 2023 IN RC/419/2017 1008 CIVIL APPLICATION NO. 5820 OF 2025 IN SA/581/2018 WITH SECOND APPEAL NO. 581 OF 2018 WITH CIVIL APPLICATION NO.
8920 OF 2018 IN SA/581/2018 SA 303/20 & Ors.
31009 CIVIL APPLICATION NO. 5984 OF 2025 IN SAST/21258/2024 WITH CIVIL APPLICATION NO. 7184 OF 2025 IN SAST/21258/2024 WITH SECOND APPEAL (STAMP) NO. 21258 OF 2024 1010 CIVIL APPLICATION NO. 6019 OF 2025 IN WP/11815/2021WITH WRIT PETITION NO. 11815 OF 2021 1011 WRIT PETITION NO. 9347 OF 2025 1012 WRIT PETITION NO. 9963 OF 2025 1013 WRIT PETITION NO. 10012 OF 2025 1014 WRIT PETITION NO. 10582 OF 2025 WITH WRIT PETITION NO.
6676 OF 2025 1016 WRIT PETITION NO. 8115 OF 2015 WITH CIVIL APPLICATION NO.
9917 OF 2025 IN WP/8115/2015 1017 WRIT PETITION NO. 698 OF 2017 1018 WRIT PETITION NO. 12930 OF 2017 1019 WRIT PETITION NO. 1643 OF 2019 1020 WRIT PETITION NO. 338 OF 2021 1021 WRIT PETITION NO. 4866 OF 2021 1022 WRIT PETITION NO. 8732 OF 2021 1023 WRIT PETITION NO. 14718 OF 2021 27.11.2025 1024 WRIT PETITION NO. 23 OF 2023 1025 WRIT PETITION NO. 2169 OF 2023 1026 WRIT PETITION NO. 2462 OF 2023 1027 WRIT PETITION NO. 10686 OF 2023 1028 WRIT PETITION NO. 10770 OF 2023 1029 WRIT PETITION NO. 12509 OF 2023 1030 WRIT PETITION NO. 13925 OF 2023 1031 WRIT PETITION NO. 14348 OF 2023 1032 WRIT PETITION NO. 14350 OF 2023 1033 WRIT PETITION NO. 14420 OF 2023 1034 WRIT PETITION NO. 361 OF 2025 1035 WRIT PETITION NO. 891 OF 2025 1036 WRIT PETITION NO. 1163 OF 2025 1040 WRIT PETITION NO. 2050 OF 2025 1041 WRIT PETITION NO. 2420 OF 2025 1042 WRIT PETITION NO. 2424 OF 2025 1044 WRIT PETITION NO. 3064 OF 2025 1045 WRIT PETITION NO. 3400 OF 2025 1046 WRIT PETITION NO. 3402 OF 2025 1047 WRIT PETITION NO. 3409 OF 2025 1048 WRIT PETITION NO. 3471 OF 2025 1049 WRIT PETITION NO. 3472 OF 2025 1050 WRIT PETITION NO. 3491 OF 2025 1051 WRIT PETITION NO. 3495 OF 2025 1052 WRIT PETITION NO. 3730 OF 2025 1053 WRIT PETITION NO. 3941 OF 2025 1054 WRIT PETITION NO. 4053 OF 2025 1055 WRIT PETITION NO. 4436 OF 2025 1056 WRIT PETITION NO. 4610 OF 2025 1057 WRIT PETITION NO. 5583 OF 2025 1058 WRIT PETITION NO. 5618 OF 2025 1059 WRIT PETITION NO. 7120 OF 2025 1060 WRIT PETITION NO. 7154 OF 2025 1061 WRIT PETITION NO. 7159 OF 2025 1063 WRIT PETITION NO. 8894 OF 2025 28.11.2025 1064 WRIT PETITION NO. 8895 OF 2025 1065 WRIT PETITION NO. 9134 OF 2025 1066 WRIT PETITION NO. 9886 OF 2025 1067 WRIT PETITION NO. 9996 OF 2025 1068 WRIT PETITION NO. 10013 OF 2025 1069 WRIT PETITION NO. 10194 OF 2025 1070 WRIT PETITION NO. 10450 OF 2025 SA 303/20 & Ors.
41071 WRIT PETITION NO. 10521 OF 2025 1072 SECOND APPEAL NO. 143 OF 2014WITH CIVIL APPLICATION NO.
3390 OF 2017 IN SA/143/2014 1073 SECOND APPEAL NO. 570 OF 2018 WITH CIVIL APPLICATION NO.
8748 OF 2018 IN SA/570/2018 1074 SECOND APPEAL NO. 265 OF 2020 1075 SECOND APPEAL NO. 105 OF 2022 WITH CIVIL APPLICATION NO. 5912 OF 2022 IN SA/105/2022 WITH CIVIL APPLICATION NO. 6473 OF 2024 IN SA/105/2022 WITH CIVIL APPLICATION NO. 6472 OF 2024 IN SA/105/2022 WITH CIVIL APPLICATION NO. 12730 OF 2023 IN SA/105/2022 1076 SECOND APPEAL NO. 768 OF 2022 WITH SECOND APPEAL NO. 610 OF 2016 WITH CIVIL APPLICATION NO. 12177 OF 2016 IN SA/610/2016 1077 SECOND APPEAL NO. 899 OF 2022 1078 SECOND APPEAL NO. 941 OF 2022 1079 SECOND APPEAL NO. 142 OF 2024 WITH CIVIL APPLICATION NO.
13484 OF 2024 IN SA/142/2024 1080 CIVIL APPLICATION NO. 11982 OF 2022 IN SA/59/2024 WITH SECOND APPEAL NO. 59 OF 2024 WITH SECOND APPEAL NO. 60 OF 2024 WITH SECOND APPEAL NO. 158 OF 2025 WITH CIVIL APPLICATION NO. 8122 OF 2022 IN SA/60/2024 WITH CIVIL APPLICATION NO. 8120 OF 2022 IN SA/158/2025 1081 SECOND APPEAL NO. 524 OF 1994 1082 SECOND APPEAL NO. 217 OF 2000 [ARUN R. PEDNEKER, J.] ssc/