Section 1 in The Gujarat Labour Welfare Fund Act, 1953
1. Short title extent and commencement.
(1)This Act may be called the 3a [Gujarat] Labour Welfare Fund Act, 1953.(2)It extends to the whole of the State of Gujarat. 4(3)It shall come into force in such area and on such date as the State Government may, by notification in the Official Gazette, appoint in this behalf.
