Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 95] [Section 178] [Entire Act] Union of India - Subsection Section 178(1) in The Electricity Act, 2003 (1)The Central Commission may, by notification make regulations consistent with this Act and the rules generally to carry out the provisions of this Act.
