Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Bihar - Subsection Section 48(1) in The Bihar irrigation Act, 1997 (1)Notwithstanding any thing contained to the contrary in sub-section (1) of Section 16 the Divisional Canal Officer may cause a scheme for field drain to be drawn up.
