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Bombay High Court

Shri.Abdullah Noor Mohammed Shaikh And ... vs Union Of India Through General Manager, ... on 16 January, 2020

Author: Virendrasingh Gyansingh Bisht

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 644 OF 2018

 Shri.abdullah Noor Mohammed Shaikh And Anr. ....Appellant
             V/S
 Union Of India Through General Manager,    ....Respondent

Central Railway Mr. Dilip Kumar Mishra i/b Vaneet Khosla Vaneet Khosla For Petitioner CORAM : VIRENDRASINGH GYANSINGH BISHT, J DATE : 16th January, 2020 P.C. :

At the request of learned advocate for the Petitioner No. , Stand over to 27/02/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 08:24:12 :::