Section 2 in The M.P. Ayurvedic, Unani Tatha Prakritik Chikitsa Vyavasayi Rules, 1973
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Act" means the Madhya Pradesh Ayurvedic, Unani Tatha Prakritik Chikitsa Vyavasayi Adhiniyam, 1970 (No. 5 of 1971);(b)"Returning Officer" means the Registrar appointed under sub-section (1) of Section 20 of the Act;(c)"Form" means a form appended to these rules;(d)"Director" means the Director of Health (Medical) Services, Madhya Pradesh;(e)the words and expressions used in the Act and not defined in these rules shall have the meaning assigned to them in the Act.
