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Madhya Pradesh High Court

Amit Malviya vs The State Of Madhya Pradesh on 24 March, 2023

Author: Anjuli Palo

Bench: Anjuli Palo

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 1200 of 2023 (AMIT MALVIYA Vs THE STATE OF MADHYA PRADESH) Dated : 24-03-2023 None for the parties.

The Advocates are abstaining from Court work today. The case is adjourned. List in next week.

(SMT. ANJULI PALO) JUDGE PB Signature Not Verified SAN Digitally signed by PRADYUMNA BARVE Date: 2023.03.24 16:59:44 IST