Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] Dadra And Nagar Haveli - Subsection Section 50(a) in The Dadra and Nagar Haveli Excise Regulation, 2012 (a)fails to produce such licence or permit on demand by any Excise Officer or any other officer duly empowered to make such demand; or
