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[Cites 0, Cited by 0] [Section 83(3)] [Section 83] [Entire Act]

State of Telangana - Subsection

Section 83(3)(d) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(d)give it to the Presiding Officer who shall place it in a cover specially kept for the purpose; and