Supreme Court - Daily Orders
State Of M.P. And Anr. vs Bheru Singh And Ors. on 2 January, 2017
Bench: A.K. Sikri, Abhay Manohar Sapre
ITEM NO.57 COURT NO.9 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29391/2016
(Arising out of impugned final judgment and order dated 16/02/2016
in FA No. 08/2008 passed by the High Court of Chhatisgarh at
Bilaspur)
DAYA RAM SONI Petitioner(s)
VERSUS
GYARSI BAI KHANDELWAL AND ORS. Respondent(s)
Date : 02/01/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Kishor Lambat, Adv.
Ms. Aditi Deshpande, Adv.
For M/s. Lambat & Associates
For Respondent(s) Mr. Vikrant Singh Bais,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Pending application(s), if any, stands disposed of accordingly.
(Ashwani Thakur) (Mala Kumari Sharma)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2017.01.03
15:27:42 IST
Reason: