Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Supreme Court - Daily Orders

State Of M.P. And Anr. vs Bheru Singh And Ors. on 2 January, 2017

Bench: A.K. Sikri, Abhay Manohar Sapre

     ITEM NO.57                              COURT NO.9                     SECTION IVA

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).                         29391/2016

     (Arising out of impugned final judgment and order dated 16/02/2016
     in FA No. 08/2008 passed by the High Court of Chhatisgarh at
     Bilaspur)

     DAYA RAM SONI                                                           Petitioner(s)

                                                     VERSUS

     GYARSI BAI KHANDELWAL AND ORS.                                          Respondent(s)


     Date : 02/01/2017 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                 Mr. Kishor Lambat, Adv.
                                       Ms. Aditi Deshpande, Adv.
                                       For M/s. Lambat & Associates


     For Respondent(s)                 Mr. Vikrant Singh Bais,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed. Pending application(s), if any, stands disposed of accordingly.




                             (Ashwani Thakur)                        (Mala Kumari Sharma)
                               COURT MASTER                              COURT MASTER


Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2017.01.03
15:27:42 IST
Reason: