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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(a) in International Institute of Information Technology (IIIT) University Act, 2013

(a)The Director shall be the principal academic and executive officer of the Institute, responsible for proper administration of the Institute and for imparting of instructions and maintenance of discipline therein;