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State of Rajasthan - Section

Section 37 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

37. Admissibility of maximum joining time.

- Joining time may be extended by the [Director] [Substituted by Notification No. F. 10(28) Agriculture/Group-II/78, dated 7.6.1980-Rajasthan Gazette, Extraordinary, Part IV-C, dated 7.6.1980, p. 85 dated 7.6.1980.] as may be case upto the maximum time limit of thirty days in the circumstance as he may think proper.Chapter - VI Leave