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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(5) in Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018

(5)Staff referred in sub-section (1) shall be under the administrative and disciplinary control of the chairperson, who will be the appointing authority but perform their duties under the direct control of the Chief Executive Officer.