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Bombay High Court

Laxmanrao Marutirao Tamhane(Decd. ... vs Jadhavji Jethabhai Balaji Sanatorium ... on 12 December, 2022

Author: Madhav

Bench: Madhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 354 OF 2021

 Laxmanrao Marutirao Tamhane(decd. Thr. Lrs) ....APPELLANT
 Shankar Laxmanrao Tamhane
              V/S
 Jadhavji Jethabhai Balaji Sanatorium Trust, ....RESPONDENT

Publict Trust Thr. Its Trustees Charandas Meghaji Dismi WITH INTERIM APPLICATION NO. 3349 OF 2020 In Second Appeal 354 OF 2021 Laxmanrao Marutirao Tamhane(decd. Thr. Lrs) ....PETITIONER Shankar Laxmanrao Tamhane V/S Jadhavji Jethabhai Balaji Sanatorium Trust, ....RESPONDENT Publict Trust Thr. Its Trustees Charandas Meghaji Dismi Mr. Rahul Shivaji Kadam for Appellant. Mr. Raje Balakrishna Krishnaki for Respondent.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

JAMDAR J DATE : 12th December, 2022 Page 1/2 ::: Uploaded on - 13/12/2022 ::: Downloaded on - 14/12/2022 13:15:05 ::: P.C. :

Mentioned out of turn. At the request of the learned Counsel for the Petitioner/Respondent, stand over to 16/12/2022. Ad-interim relief, if any, to continue till the next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 13/12/2022 ::: Downloaded on - 14/12/2022 13:15:05 :::