Bombay High Court
Laxmanrao Marutirao Tamhane(Decd. ... vs Jadhavji Jethabhai Balaji Sanatorium ... on 12 December, 2022
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 354 OF 2021
Laxmanrao Marutirao Tamhane(decd. Thr. Lrs) ....APPELLANT
Shankar Laxmanrao Tamhane
V/S
Jadhavji Jethabhai Balaji Sanatorium Trust, ....RESPONDENT
Publict Trust Thr. Its Trustees Charandas Meghaji Dismi WITH INTERIM APPLICATION NO. 3349 OF 2020 In Second Appeal 354 OF 2021 Laxmanrao Marutirao Tamhane(decd. Thr. Lrs) ....PETITIONER Shankar Laxmanrao Tamhane V/S Jadhavji Jethabhai Balaji Sanatorium Trust, ....RESPONDENT Publict Trust Thr. Its Trustees Charandas Meghaji Dismi Mr. Rahul Shivaji Kadam for Appellant. Mr. Raje Balakrishna Krishnaki for Respondent.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
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Mentioned out of turn. At the request of the learned Counsel for the Petitioner/Respondent, stand over to 16/12/2022. Ad-interim relief, if any, to continue till the next date.
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