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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(2)(h) in The M.P. Farmers' Organisation Election Rules, 1999

(h)if it does not bear both the distinguishing mark and the signature which it should have borne under the provisions of sub-rule (2) of Rule 27 :