Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(11)] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(11)(iii) in Bihar State Regulation of Cold Storage Licensing Rules, 1993 (iii)A minimum vacant spacing of 30 cms. in between the roof and the highest shelf loaded or every rack must be kept.