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Bombay High Court

M/S. New India Road Lines Thr. Prop. ... vs Dept. Of Motor Vechiles Thr. Transport ... on 4 January, 2019

Author: S.B. Shukre

Bench: S.B. Shukre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL WRIT PETITION NO. 639 OF 2018

 M/s. New India Road Lines Thr. Prop. Amrapal             ....Petitioner
 S/o. Trilok Gandhi
              V/S
 Dept. Of Motor Vechiles Thr. Transport                ....Respondent

Commissioner New Admin. Bandra Mumbai And Others Devendra V Chauhan Aniket S. Dabadghao For Petitioner App For R-1 & 2 For Respondent CORAM : S.B. SHUKRE & ARUN DIGAMBARRAO UPADHYE, JJ DATE : 4th January, 2019 P.C. :

S.O. two weeks to file reply at the request of Shri NB Jawade APP/State.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 04/01/2019 ::: Downloaded on - 10/01/2019 07:34:10 :::