Bombay High Court
M/S. New India Road Lines Thr. Prop. ... vs Dept. Of Motor Vechiles Thr. Transport ... on 4 January, 2019
Author: S.B. Shukre
Bench: S.B. Shukre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL WRIT PETITION NO. 639 OF 2018
M/s. New India Road Lines Thr. Prop. Amrapal ....Petitioner
S/o. Trilok Gandhi
V/S
Dept. Of Motor Vechiles Thr. Transport ....Respondent
Commissioner New Admin. Bandra Mumbai And Others Devendra V Chauhan Aniket S. Dabadghao For Petitioner App For R-1 & 2 For Respondent CORAM : S.B. SHUKRE & ARUN DIGAMBARRAO UPADHYE, JJ DATE : 4th January, 2019 P.C. :
S.O. two weeks to file reply at the request of Shri NB Jawade APP/State.
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