Madhya Pradesh High Court
Aditya Raj Pandey vs Principal Chief Conservator Of Forest on 10 March, 2025
Author: Anand Pathak
Bench: Anand Pathak
1 WP-7100-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 7100 of 2024
(ADITYA RAJ PANDEY Vs PRINCIPAL CHIEF CONSERVATOR OF FOREST AND OTHERS )
Dated : 10-03-2025
Ms. Yashika Naik, learned counsel for the petitioner.
Shri Vivek Khedkar, learned AAG for respondents/State.
Shri Kunal Suryavanshi, learned counsel for respondent No.4.
Learned counsel for the respondents informed this Court that Water Hyacinth (Seaweed) has been removed from the water body and now water is clean. They sought two weeks time to file status report.
List on 08.04.2025.
(ANAND PATHAK) (HIRDESH)
JUDGE JUDGE
Ashish*
Signature Not Verified
Signed by: ASHISH
CHAURASIA
Signing time: 3/11/2025
11:23:39 AM