Himachal Pradesh High Court
Shiva Institute Of Pharmacy vs . State Of H.P. & on 26 July, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Shiva Institute of Pharmacy vs. State of H.P. & another .
CWP No.2743 of 2023 26.07.2023 Present: Mr. Kulbhushan Khajuria, Advocate, for the petitioner.
Mr.Prashant Sen, Deputy Advocate General, for the respondents.
Learned Deputy Advocate General, submits that though record of concerned Department is available, however, file in the office of learned Advocate General is missing.
Therefore, to enable him to trace the file, matter is adjourned.
As prayed, list on 27.07.2023.
(Vivek Singh Thakur) Judge July 26, 2023 (Purohit) ::: Downloaded on - 27/07/2023 20:35:59 :::CIS