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[Cites 0, Cited by 0] [Section 4(18)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(18)(a) in The Kalyani University Act, 1981

(a)shall have pursued an approved course of study in the University or in an affiliated college unless exempted therefrom in the manner prescribed, and shall have passed the prescribed examinations of the University, or