Section 3(1)(b) in Andhra Pradesh Compulsory Registration of Marriages Rules, 2003

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State of Andhra Pradesh - Subsection

Section 3(1)(b) in Andhra Pradesh Compulsory Registration of Marriages Rules, 2003

(b)performed by Christian Priests or Kazis or Parsi Priests and records are maintained regarding the marriages performed by them, the Christian Priests, Kazis and Parsi Priests; and

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State of Andhra Pradesh - Subsection

Section 3(1)(b) in Andhra Pradesh Compulsory Registration of Marriages Rules, 2003