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Punjab-Haryana High Court

Paramjit Kaur & Ors vs Saranjit on 8 May, 2018

Author: Ramendra Jain

Bench: Ramendra Jain

 IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH


                                             FAO-5979-2010 (O&M)

                                             Date of decision: 08.05.2018

Paramjit Kaur and others
                                                    ..... Appellants

                           Versus

Saranjit
                                                    ..... Respondent

CORAM: HON'BLE MR. JUSTICE RAMENDRA JAIN

PRESENT: Mr. Yashdeep Nain, Advocate for
         Mr. Kuldeep Tiwari, Advocate for the appellants.

            None for the respondent.

RAMENDRA JAIN, J. (ORAL)

For orders, see FAO-5978-2010, Paramjit Kaur and others Versus Saranjit.



May 08, 2018                                     ( RAMENDRA JAIN )
rishu                                                 JUDGE

            Whether speaking/reasoned                     Yes/No
            Whether Reportable                             Yes/No




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