Section 2(r) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997
(r)[ "transplant co-ordinator" means a person appointed by the hospital for co-ordinating all matters relating to removal or transplantation of human organs or tissues or both and for assisting the authority for removal of human organs in accordance with the provisions of section 3.] [Inserted by Jammu and Kashmir Act No. 45 of 2018, dated 13.12.2018.]
