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[Cites 0, Cited by 0] [Section 531] [Entire Act]

State of Bihar - Subsection

Section 531(1) in The Bihar General Provident Fund Rules, 1948

(1)I, A.B. of...............hereby assign unto the Governor of Bihar the within policy of assurance as security for payment of sums which under Rule 26 of the Bihar General Provident Fund Rules, I, may, hereafter become liable to pay to that Fund.I, hereby, certify that no prior assignment of the within policy exists.
Date Signature of the subscriber.
Station One witness to signature.