Section 11(3) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971
(3)Where the Collector has to select under sub-rule (1), one or more person from members of the serving members of the armed forces or ex-servicemen, or freedom fighters, preference shall be given to those who were killed or wounded in action and who were decorated for gallantry.
